Section 51 in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002
51. Duties of the Officer-in-charge of Homes. [Section 68(2)(xviii)].
- The general duties, functions and responsibilities of the Officer-in-charge shall be as follows:-(a)Providing homely atmosphere of love, affection, care, development and welfare of juveniles or children;(b)Planning implementation and co-ordinating all institutional activities; programmes and operations;(c)Maintaining minimum standards in the Home;(d)Monitoring of juveniles or children, as the case may be, training and treatment programmes and correctional activities;(e)Supervision over juveniles or children's discipline and moral well being;(f)Allocation of duties to personnel;(g)Attending to personnel welfare and staff discipline;(h)Preparation of budget and control over financial matters;(i)Supervision over office administration;(j)Monthly office inspection;(k)Daily inspections and round of institution;(l)Inspecting and tasting food prepared for juvenile or child;(m)Take prompt action to meet emergencies;(n)To take appropriate rehabilitation measures.
