Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(ii) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980 (ii)for retail licence ........ [Rs. 500] [Substituted by S.O. 119, dated 18.7.91]]:
