Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Khurram Rauf Khan vs State Of U.P. Thru' Chief Secy. Home & ... on 13 January, 2010

Author: Devendra Pratap Singh

Bench: Devendra Pratap Singh

Court No. - 35

Case :- WRIT - C No. - 54475 of 2004

Petitioner :- Khurram Rauf Khan

Respondent :- State Of U.P. Thru' Chief Secy. Home & Others

Petitioner Counsel :- R.C. Srivastava,S.P. Singh Parmar
Respondent Counsel :- C.S.C.

Hon'ble Devendra Pratap Singh,J.

Hon'ble Mrs. J avashree Tiwari.J. None appears for the petitioner even in the revised list. even otherwise, the cause in this petition does not survive. Accordingly, the writ petition is dismissed. Order Date :- 13.1.2010 Monika