Allahabad High Court
Khurram Rauf Khan vs State Of U.P. Thru' Chief Secy. Home & ... on 13 January, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 54475 of 2004 Petitioner :- Khurram Rauf Khan Respondent :- State Of U.P. Thru' Chief Secy. Home & Others Petitioner Counsel :- R.C. Srivastava,S.P. Singh Parmar Respondent Counsel :- C.S.C. Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. None appears for the petitioner even in the revised list. even otherwise, the cause in this petition does not survive. Accordingly, the writ petition is dismissed. Order Date :- 13.1.2010 Monika