Calcutta High Court
C.I.T. Kolkata - Ii vs Karam Chand Thapar & Bros. (Coal Sales) on 9 June, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.A. 757 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
Original Side
C.I.T. KOLKATA - II
Versus
KARAM CHAND THAPAR & BROS. (COAL SALES)
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 9th June, 2014.
For the Appellant :
For the Respondent :
THE COURT : None is present. It is reported by the Registry of this Court that the appeal has not been admitted. List the matter for admission after four weeks.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg/sg.
AR(CR)