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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Anil Soni vs . Parveen Kumar Saini & Ors. on 5 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Soni Vs. Parveen Kumar Saini & ors.

Cr.MMO No.317 of 2023 .

05.04.2023 Present: Mr. Kul Bhushan Khajuria, Advocate, for the petitioner.

Cr.MMO No.317 of 2023 & Cr.MP No.113 of 2023 At this stage, notice be issued to respondents No.1 to 3, returnable for 28.04.2023, on taking steps within a period of three days.

Cr.MP No.1114 of 2023 The application is disposed of with a direction to the applicant/petitioner to file English translation of the documents in issue by the next date of hearing.







                                                          ( Sushil Kukreja )
             April 05, 2023                                     Judge
                  (VH)





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