Delhi High Court - Orders
Anjali Birla D/O Shri Om Birla vs X Corp. & Ors on 9 May, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 573/2024 & I.As. 38887/2024, 34146/2024
ANJALI BIRLA D/O SHRI OM BIRLA .....Plaintiff
Through: Mr. Rajiv Nayar, Senior Advocate
with Mr. Sanyam Khetarpal, Mr. Aditya
Manubarwala, Mr. Nitesh Goyal, Ms. Prakriti
Anand and Ms. Lisa Sankrit, Advocates.
versus
X CORP. & ORS. .....Defendants
Through: Mr. Jayant Mehta, Senior Advocate
with Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr.
Shrikara Chakravarthy and Ms. Jasleen Virk,
Advocates for D-1.
Mr. Neel Mason Ms. Ekta Sharma, Ms. Pragya
Jain and Ms. Surabhi Katare, Advocates for D-2.
Mr. Chetan Sharma, ASG with Mr. Amit Tewari,
CGSC, Mr. Vineet Dhanda, CGSC, Mr Hussain
Taqvi, GP, Mr. Saurabh Tripathi, Mr. Shubham
Sharma, Mr. Ayush Tanwar, Ms. Ayushi
Srivastava, Mr. Himanshu Bidhuri, Ms. Urja
Pandey and Mr. Amit Gupta, Advocates for UoI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.05.2025 I.A. 11888/2025 At request of Mr. Mehta, learned Senior Counsel appearing for Defendant No. 1, list on 13.05.2025 in the Supplementary List.
JYOTI SINGH, J MAY 9, 2025 S.Sharma This is a digitally signed order.
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