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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2) in The M.P. Farmers' Organisation Election Rules, 1999

(2)The list shall contain the names of the candidates in alphabetical order in Hindi and shall describe them as in their nomination paper and if poll is found to be necessary it shall also specify the distinctive symbols allotted to them under sub-rule (3).