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[Cites 0, Cited by 0] [Section 26L(1)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(1)(iv) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(iv)such other functions as may be entrusted to the Board by the State Government by notification in the Gazette .