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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 8 in The Biological Diversity Rules, 2004

8. Removal of the members of the Authority

.-No member of the Authority shall be removed from his office on any ground specified in section 11, without a due and proper enquiry by an officer not below the rank of a Secretary to the Government of India appointed by the Central Government and without giving such member a reasonable opportunity of being heard.