Delhi High Court - Orders
Gujarat Cooperative Milk Marketing ... vs Sujay Kumar & Ors on 9 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~4 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 45/2021 & I.A.1353/2021, I.A.9877/2021,
I.A.9878/2021
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ANR. ..... Plaintiffs
Through: Mr. Abhishek Singh, Mr.J.Amal
Anand and Mr. Elvin Joshy, Advs.
versus
SUJAY KUMAR & ORS. ..... Defendants
Through: Ms.Smriti Sinha and
Ms.Vasundhara Nagrath, Advs. for D-1
Mr. Parag Tripathi, Sr. Adv. with Mr. Tejas
Karia, Mr. Ajit Warrier, Mr. Gauhar Mirza,
Ms.Shyamal Anand, Ms. Mishika Bajpai and
Mr. Yash Karunakaran, Advs. for D-
2/Facebook Inc.
Mr. Deepak Gogia, Adv. for Twitter
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.08.2021
(Video-Conferencing)
I.A.1353/2021 (under Order XXXIX Rules 1 and 2 of the CPC)
1. The reply to this application, stated to have been filed by Defendant No.1, is not on record, though the rejoinder thereto is forthcoming.
2. Ms. Sinha, learned Counsel for Defendant No.1 submits that, vide Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS (COMM) 45/2021 Page 1 of 2 Signing Date:11.08.2021 18:09:56 order dated 5th August, 2021, the Joint Registrar had recorded that pleadings in this application are complete.
3. Nonetheless, the record of the file, as placed before the Court today, does not contain the reply of Defendant No.1 to this application.
4. The Registry is directed to trace the reply of Defendant No.1 and place it on record before the next date of hearing.
I.A.9877/2021 & I.A.9878/2021 in CS(COMM) 45/2021 At request of Mr. Abhishek Singh, learned Counsel for the plaintiffs who are the applicants in these applications, re-notify on 31st August, 2021.
C. HARI SHANKAR, J AUGUST 9, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI CS (COMM) 45/2021 Page 2 of 2 Signing Date:11.08.2021 18:09:56