Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Mr.Vishnu Dayal Ram (Ips) vs Union Of India & Ors on 2 August, 2011

 IN THE HIGH COURT OF JHARKHAND AT RANCHI     
               W.P.(S) No. 5459 of 2010 
 Mr. Vishnu Dayal Ram (IPS) Vs. The Union of India & others 
                                ­­­­­­­­
 CORAM:  HON'BLE MR. JUSTICE D. N.  PATEL  
                                ­­­­­­­­­
 For the petitioner      : Mr. Prashant Pallav, Advocate
 For the State             : J.C. to A.G.
 For the UOI               : Md. M. Khan, ASGI
                             
 13 /Dated: 2
               nd
                   August, 2011
                                      

1. List this matter before a Bench of which I am not a member. 

     

            (D.N. Patel, J.)  VK/­