Jharkhand High Court
Mr.Vishnu Dayal Ram (Ips) vs Union Of India & Ors on 2 August, 2011
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 5459 of 2010
Mr. Vishnu Dayal Ram (IPS) Vs. The Union of India & others
CORAM: HON'BLE MR. JUSTICE D. N. PATEL
For the petitioner : Mr. Prashant Pallav, Advocate
For the State : J.C. to A.G.
For the UOI : Md. M. Khan, ASGI
13 /Dated: 2
nd
August, 2011
1. List this matter before a Bench of which I am not a member.
(D.N. Patel, J.) VK/