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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8)(e) in The Industrial Development Bank Of India Act, 1964

(e)has not paid any call in respect of shares of the Development Bank held by him, whether alone or jointly with others, and six months have elapsed from the last day fixed for the payment of the call.