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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(9) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(9)The Maharashtra Legislature Secretariat shall suo motu or upon request from the Registrar take necessary action to hold elections for electing three members by the Maharashtra Legislative Assembly from amongst its members and two members by the Maharashtra Legislative Council from amongst its members, in the current or ensuing session of the Legislature.The members so elected shall become the members of the Executive Council from the date of their election by the Assembly or the Council as the case may be.