Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961

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State of Haryana - Subsection

Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961

(a)permit any clerical error, in the nomination paper in regard to names or numbers, to be corrected in order to bring them in conformity with the corresponding entries in the electoral roll; and

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State of Haryana - Subsection

Section 9(1)(a) in The Punjab Agricultural Produce Markets (Election to Market Committees) Rules, 1961