Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28EA] [Entire Act] Union of India - Subsection Section 28EA(3) in The Customs Act, 1962 (3)Subject to the provisions of this Act, the Authority shall exercise the powers and authority conferred on it by or under this Act.]
