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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(ii) in National Academy of Legal Studies and Research University Act, 1998

(ii)the Registrar shall be the principal adjutant of the Vice Chancellor in all matters pertaining to the administration of the University. The Executive Council may entrust to him special responsibilities and powers;