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State of Andhra Pradesh - Section

Section 6C in Andhra Pradesh General Sales Tax Act, 1957

6C. Levy of tax on packing material.

- Notwithstanding anything contained in Section 5, Section 5F Section 6 and Section 6A, the rate of tax on packing material sold with the goods shall be the same as that of the goods packed or filled, whether or not there is separate sale or agreement for sale for the packing material and the goods packed or filled.