Bombay High Court
Estrella Batteries Limited vs Mseb Holding Company Limited And Ors. on 19 December, 2025
Diksha Rane 26 IA 75482025.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
26 INTERIM APPLICATION NO. 7548/2025
IN
FIRST APPEAL NO. 903/2025
ESTRELLA BATTERIES LIMITED ..APPLICANT
VS
MSEB HOLDING COMPANY LIMITED & ORS. ..RESPONDENTS
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Adv. Nikita Vardhan a/w. Adv. Nidhi Pathak, Adv. Stuti Menon i/b.
Kanga & Co. for applicant/appellant.
Adv. Sharva Patel i/b. Little & co. for respondents.
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CORAM : RAJESH S. PATIL, J.
DATE : 19 DECEMBER 2025.
P.C. :
1. At the request of learned counsel for the parties, stand over to 31/1/2026.
2. Ad-interim relief, if any, granted earlier to continue till next date of the hearing.
(Rajesh S. Patil, J.) 1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 20/12/2025 15:17:28