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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Assam - Subsection

Section 51(1)(b) in The Assam Co-operative Societies Act, 1949

(b)in any of the securities specified in Section 20 of the Indian Trust Act, 1882, other than those specified in Clause (e) of that section, or