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[Cites 0, Cited by 15] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The National Council For Teacher Education Act, 1993

(3)If for any reason the Chairperson and the Vice-Chairperson, both are unable to attend any meeting of the Council, any other Member chosen by the Members present at the meeting shall preside at that meeting.