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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(10)(iii) in Kerala Conservation of Paddy Land and Wetland Act, 2008

(iii)not cause any damage to the paddy land and shall be liable to the holder of the paddy land for damage caused, if any;