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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(1)An application for certificate of enrolment under Sub-section (2) of Section 6 shall be in Form II and an applicant having more than one place of work in Orissa shall be granted only one certificate of enrolment.