Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(7)(iii) in The Madhya Pradesh Distillery Rules, 1995

(iii)No objection certificate from the Department of Environment and Pollution Control Board of the Government of Madhya Pradesh;