Supreme Court - Daily Orders
R.Rajashekar vs Trinity House Building Co-Operative ... on 16 November, 2017
Bench: Arun Mishra, Adarsh Kumar Goel
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO.283-311 OF 2017
IN
CIVIL APPEAL NO.9119/2016, 9103/2016,
9102/2016, 9101/2016, 9100/2016,
9099/2016, 9098/2016, 9097/2016,
9096/2016, 9095/2016, 9094/2016,
9093/2016, 9092/2016, 9104/2016,
9105/2016, 9106/2016, 9118/2016
9117/2016, 9116/2016, 9115/2016,
9114/2016, 9113/2016, 9112/2016,
9111/2016, 9110/2016, 9109/2016,
9108/2016, 9107/2016 & 9091/2016
R.RAJASHEKAR AND ORS. ...PETITIONER(S)
VERSUS
TRINITY HOUSE BUILDING CO-OPERATIVE ...RESPONDENT(S)
SOCIETY AND ORS.
REVIEW PETITION (C) NO.831-859/2017
IN
CIVIL APPEAL NO.9148/2016, 9132/2016,
9131/2016, 9130/2016, 9129/2016,
9128/2016, 9127/2016, 9126/2016,
9125/2016, 9124/2016, 9123/2016,
9122/2016, 9121/2016, 9133/2016,
9134/2016, 9135/2016, 9147/2016
9146/2016, 9145/2016, 9144/2016,
9143/2016, 9142/2016, 9141/2016,
9140/2016, 9139/2016, 9138/2016,
9137/2016, 9136/2016 & 9120/2016
BALAKRISHNA MANKANI ...PETITIONER(S)
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.21 VERSUS
10:26:13 IST
Reason:
TRINITY HOUSING SOCIETY AND OTHERS ...RESPONDENT(S)
2
REVIEW PETITION (C) NO.634-695/2017
IN
CIVIL APPEAL NO.9091/2016, 9108/2016,
9109/2016, 9110/2016, 9111/2016,
9112/2016, 9113/2016, 9114/2016,
9115/2016, 9116/2016, 9117/2016,
9118/2016, 9119/2016, 9120/2016,
9107/2016, 9106/2016, 9105/2016
9092/2016, 9093/2016, 9094/2016,
9095/2016, 9096/2016, 9097/2016,
9098/2016, 9099/2016, 9100/2016,
9101/2016, 9102/2016, & 9103/2016
9104/2016, 9121/2016, 9122/2016,
9139/2016, 9140/2016, 9141/2016,
9142/2016, 9143/2016, 9144/2016,
9145/2016, 9146/2016, 9147/2016
9148/2016, 9149/2016, 9150/2016,
9151/2016, 9138/2016, 9137/2016,
9136/2016, 9123/2016, 9124/2016,
9125/2016, 9126/2016, 9127/2016
9128/2016, 9129/2016, 9130/2016,
9131/2016, 9132/2016, 9133/2016
9134/2016, 9135/2016 & 9152/2016
TRINITY HOUSE BUILDING
CO-OPERATIVE SOCIETY ...PETITIONER(S)
VERSUS
R.RAJASHEKAR AND ORS. ...RESPONDENTS(S)
REVIEW PETITION D.NO.12475/2017
IN
CIVIL APPEAL NO.9119/2016, 9103/2016,
9102/2016, 9101/2016, 9100/2016,
9099/2016, 9098/2016, 9097/2016,
9096/2016, 9095/2016, 9094/2016,
9093/2016, 9092/2016, 9104/2016,
9105/2016, 9106/2016, 9118/2016
9117/2016, 9116/2016, 9115/2016,
9114/2016, 9113/2016, 9112/2016,
9111/2016, 9110/2016, 9109/2016,
9108/2016, 9107/2016, 9091/2016
3
CHIKKAMUNIYAPPA (DEAD)
THROUGH HIS LRS AND ORS. ...PETITIONER(S)
VERSUS
SRI R.RAJASHEKAR AND ORS. ...RESPONDENT(S)
O R D E R
Application for hearing in open court is rejected.
We have perused the review petitions and record of the civil appeals and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The review petitions are, accordingly, dismissed.
Pending applications stand disposed of.
.......................J. (ARUN MISHRA) .......................J. (ADARSH KUMAR GOEL) NEW DELHI, NOVEMBER 16, 2017.
4ITEM NO.1001 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No.283-311/2017 In C.A.No.9119/2016, 9103/2016, 9102/2016, 9101/2016, 9100/2016, 9099/2016, 9098/2016, 9097/2016, 9096/2016, 9095/2016, 9094/2016, 9093/2016, 9092/2016, 9104/2016, 9105/2016, 9106/2016, 9118/2016, 9117/2016, 9116/2016, 9115/2016, 9114/2016, 9113/2016, 9112/2016, 9111/2016, 9110/2016, 9109/2016, 9108/2016, 9107/2016 & 9091/2016 R.RAJASHEKAR AND ORS. ...PETITIONER(S) VERSUS TRINITY HOUSE BUILDING CO-OPERATIVE ...RESPONDENT(S) SOCIETY AND ORS.
WITH R.P.(C)No.831-859/2017 In C.A.No.9148/2016, 9132/2016,9131/2016, 9130/2016, 9129/2016,9128/2016, 9127/2016, 9126/2016,9125/2016, 9124/2016, 9123/2016,9122/2016, 9121/2016, 9133/2016,9134/2016, 9135/2016, 9147/2016,9146/2016, 9145/2016, 9144/2016,9143/2016, 9142/2016, 9141/2016, 9140/2016, 9139/2016, 9138/2016,9137/2016, 9136/2016 & 9120/2016 R.P.(C) No.634-695/2017 In C.A.No.9091/2016, 9108/2016, 9109/2016, 9110/2016, 9111/2016, 9112/2016, 9113/2016, 9114/2016, 9115/2016, 9116/2016, 9117/2016,9118/2016, 9119/2016, 9120/2016, 9107/2016, 9106/2016, 9105/2016,9092/2016, 9093/2016, 9094/2016, 9095/2016, 9096/2016, 9097/2016,9098/2016, 9099/2016, 9100/2016, 9101/2016, 9102/2016, & 9103/2016, 9104/2016, 9121/2016, 9122/2016, 9139/2016, 9140/2016, 9141/2016,9142/2016, 9143/2016, 9144/2016, 9145/2016, 9146/2016, 9147/2016, 9148/2016, 9149/2016, 9150/2016, 9151/2016, 9138/2016, 9137/2016, 9136/2016, 9123/2016, 9124/2016, 9125/2016, 9126/2016, 9127/2016, 9128/2016, 9129/2016, 9130/2016, 9131/2016, 9132/2016, 9133/2016, 9134/2016, 9135/2016 & 9152/2016 R.P.D.NO.12475/2017 In C.A.No.9119/2016, 9103/2016, 9102/2016, 9101/2016, 9100/2016, 9099/2016, 9098/2016, 9097/2016, 9096/2016, 9095/2016, 9094/2016, 9093/2016, 9092/2016, 9104/2016, 9105/2016, 9106/2016, 9118/2016, 9117/2016, 9116/2016, 9115/2016, 9114/2016, 9113/2016, 9112/2016, 9111/2016, 9110/2016, 9109/2016, 9108/2016, 9107/2016, 9091/2016 5 Date : 16-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE ADARSH KUMAR GOEL By Circulation UPON perusing papers the Court made the following O R D E R Application for hearing in open court is rejected. The review petitions are dismissed in terms of the signed order.
Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Jagdish Chander)
Court Master Court Master
(Signed Order is placed in the file)