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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(10)(u) in The West Bengal Factories Rules, 1958

(u)An exit door shall not open immediately upon a flight of stairs : A landing, at least 1.5m x 1.5m in size shall be provided in the stairway at each doorway. The level of landing shall be the same as that of the floor which it serves.] [Substituted by W. B. Factories (Amendment) Rules, 1991 dated 27.11.1991]