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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(4)Notice of a meeting may be given to the members by delivering the same by messenger or sending it by registered post to his address as available in the official record of the Member-Secretary or in such other manner as the Chairperson, may, in the circumstances of the case, think fit.