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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(a) in The U.P. Fruit Nurseries (Regulation) Act, 1976

(a)the fruit nursery is not suitable for the proper propagation of the fruit plants, in respect of which licence has been applied for;