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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(11) in The M.P. Foreign Liquor Rules, 1996

(11)[] [Renumbered by Notification No. (4) B-1-35-2002-CTD-V, dated 2-3-2002.] The words and expressions used but not defined in these rules, shall carry the meaning as have been assigned to them in the Madhya Pradesh Distillery Rules, 1995.