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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of West Bengal - Subsection

Section 68(2) in The West Bengal Factories Rules, 1958

(2)The floor area of the dining hall, excluding the area occupied by the service counter and any furniture except tables and chairs, shall be not less than 0.93 sq.metres per dinner to be accommodated as prescribed in sub-rule (1).