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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Andhra Pradesh Economic Development Board Act, 2018

(3)The Minister-in-charge of the Administrative Department concerned with the subject-matter of agenda item of discussion and the Secretary to Government of the Administrative Department concerned may be the special invitees at the meetings of the Board;