Bombay High Court
International Foodstuffs Co. Llc vs Parle Products Pvt Ltd. And Anr on 15 December, 2022
Author: K. R. Shriram
Bench: K. R. Shriram
Digitally signed
by GAURI
GAURI AMIT
GAEKWAD
AMIT Date:
GAEKWAD
1/1 217-COMAP-102-2017.doc
2022.12.16
15:34:59
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL APPEAL NO.102 OF 2017
WITH
NOTICE OF MOTION NO.2624 OF 2012
WITH
NOTICE OF MOTION NO.1778 OF 2016
IN
COMMERCIAL APPEAL NO.102 OF 2017
International Foodstuffs Co. LLC .....Appellant
Vs.
Parle Products Pvt. Ltd. and Anr. .....Respondents
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Mr. Rohan Kadam a/w. Mr. Vinod Bhagat and Mr. Karan Khiani i/b. G.S.
Hegde and V.A. Bhagat for appellant.
None for respondents.
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CORAM : K. R. SHRIRAM &
KAMAL KHATA, JJ.
DATED : 15th DECEMBER 2022 P.C. :
1 Respondents are not present on call. 2 Stand over to 5th January 2023.
3 Mr. Kadam states that he will inform respondents about the next date during the course of this week.
(KAMAL KHATA, J.) (K. R. SHRIRAM, J.) Gauri Gaekwad