Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27A(1)] [Section 27A] [Entire Act]

State of Haryana - Subsection

Section 27A(1)(iii) in Haryana Liquor Licence Rules, 1970

(iii)[ For license in Form L-10B [Rs. 5,00,000/-] [Clause (iii) added by Haryana Notification No. GSR30/PA1/1914/s.59/2002 dated 2.4.2002.] per annum.