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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(5) in The Orissa Panchayat Samiti Election Rules, 1991

(5)Every nomination paper shall be presented by the candidate or his proposer or seconder in person to the Election Officer on the date, at the place and during hours specified in the notice issued under Sub-rule (1) of Rule 38.