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Securities And Exchange Board Of India - Section

Section 95 in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

95. [ Statement on Impact of Audit Qualifications accompanying Annual Audit Report. [Substituted by Notification No. SEBI/LAD-NRO/GN/2016-17/001, dated 10.5.2016 (w.e.f. 2.9.2015).]

- The recognised stock exchange(s) shall review the Statement on Impact of Audit Qualifications and the accompanying annual audit report submitted in terms of clause (d) of sub-regulation (3) of regulation 33 and clause (a) of sub-regulation (3) of regulation 52.] [Substituted by Notification No. SEBI/LAD-NRO/GN/2018/10, dated 9.5.2018 (w.e.f. 2.9.2015).]