Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Kerala - Subsection Section 27(2)(d) in Kerala Education Act, 1958 (d)where there is no Government or private school within a distance of one mile measured along the nearest road from the residence of the child which the child can attend.