Section 17 in U.P. Institute of Research, Development and Training Non-Gazetted Technical Service Rules, 1993
17. Appointment.
(1)Subject to the provisions of sub-rule (2), the appointing authority shall make appointment by taking the names of candidates in the order in which they stand in the lists prepared under Rule 15 or 16, as the case may be.(2)If more than one order of appointments are issued in respect of any one selection, a combined order shall also be issued, mentioning names of the persons in order of seniority as determined in the selection.
