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[Cites 0, Cited by 0] [Section 186] [Entire Act]

State of Haryana - Subsection

Section 186(6) in The Haryana Motor Vehicles Rules, 1993

(6)In exempting a stage carriage from the provisions of sub-rule (4), the Regional Transport Authority may make it a condition that the first passenger shall be taken up, or the last passenger be set down, at a particular bus stop fixed for the purpose in the order of exemption.