Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 37 in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 37. Accounts. - Every private school shall maintain accounts in such manner and containing such particulars as may be prescribed.
