Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 23 in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958 23. Penalty for failure to mark correct weight or measure on sealed containers. - Whoever contravenes the provisions of section 12 shall be punishable with fine which may extend to two thousand rupees. it
