Bombay High Court
M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 30 March, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-910
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 12 OF 2023
In
INTERIM APPLICATION STAMP NO. 8290 OF 2021
M. V. Golden Pride ....PETITIONER
V/S
Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT
Mr Shyam Kapadia i/b Kunal S. Gaikwad for Petitioner Mr Bimal Rajasekhar a/w Ridhi Nyati for Respondent No.1 Mr V.K.Ramabhadran, Sr Adv a/w Mr Rooshesh Motiwalla i/b Motiwalla and Co. for R. No.2 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 30th March, 2023 P.C. :
S. O. to 31/03/2023 .
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