Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M. V. Golden Pride vs Gac Shipping (India) Pvt. Ltd. And 3 Ors on 30 March, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                             Board Sr.No.:-910

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        COMMERCIAL APPEAL NO. 12 OF 2023
                        In
    INTERIM APPLICATION STAMP NO. 8290 OF 2021

 M. V. Golden Pride                                     ....PETITIONER
            V/S
 Gac Shipping (india) Pvt. Ltd. And 3 Ors             ....RESPONDENT

Mr Shyam Kapadia i/b Kunal S. Gaikwad for Petitioner Mr Bimal Rajasekhar a/w Ridhi Nyati for Respondent No.1 Mr V.K.Ramabhadran, Sr Adv a/w Mr Rooshesh Motiwalla i/b Motiwalla and Co. for R. No.2 CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 30th March, 2023 P.C. :

S. O. to 31/03/2023 .
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 30/03/2023 ::: Downloaded on - 31/03/2023 13:47:48 :::