Delhi High Court - Orders
Baptist Church Trust Association vs The Sub Registrar I Central District on 18 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~107
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13664/2025
BAPTIST CHURCH TRUST ASSOCIATION .....Petitioner
Through: Ms. Deeptakirti Verma and Ms. Neha
Sharma, Advs.
versus
THE SUB REGISTRAR I CENTRAL DISTRICT .....Respondent
Through: Ms. Avni Singh, Adv., GNCTD.
Ms. Pratiti Rungta and Mr. Gaurav
Dubey, Advs. for applicant - Baptist
Union of North India (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 18.09.2025 CM APPL.59344/2025 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. CM APPL.59343/2025 (u/O 1 R 10)
3. Issue notice.
4. Learned counsel, as aforesaid, accepts notice on behalf of the respondent.
5. Let reply be filed before the next date of hearing.
6. List on 27.11.2025 i.e., the date already fixed.
SACHIN DATTA, J SEPTEMBER 18, 2025/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 21:45:46