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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(8) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(8)Labels bearing the words 'Old' shall be used only on the bottles containing liquor manufactured with spirit which has been matured for more than one year inn the bond.