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[Cites 0, Cited by 0] [Section 342] [Entire Act]

State of West Bengal - Subsection

Section 342(4) in The West Bengal Motor Vehicles Rules, 1989

(4)For purpose other than those specified in sub-rule (1), the Claims Tribunal may exercise all or any of the powers of Civil Court as may be necessary in any case for discharging its functions under the Act and these rules.