Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Andhra Pradesh - Subsection Section 80(e) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (e)The procedure to be followed by the Board in inviting, considering and accepting tenders; and
