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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Information Technology (Qualification And Experience Of Adjudicating Officers And Manner Of Holding Enquiry) Rules, 2003

(b)by sending it to the person by registered post with acknowledgement due to the address of his place of residence or the last known place or residence or business place;