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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(2)Any person intending to obtain k licence to establish a new saw mill or other wood based industrial unit after the commencement of these rules shall apply to the Authorized Officer in Form No. Ill for obtaining licence under