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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(10) in The Mizoram University Act, 2000

(10)Where, the Executive Council or the management, does not, within a reasonable time, take action to the satisfaction of the Visitor, the Visitor may, after considering any explanation furnished or representation made by the Executive Council or the m nagement, issue such directions as he may think fit and the Executive Council or the management, as the case may be, shall comply with such directions.