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Karnataka High Court

Acharya Institute Of Allied Health ... vs Rajiv Gandhi University Of Health ... on 10 November, 2022

                                                    -1-

                                                 WP No. 19052 of 2022
                                                          C/W
                                        WP NOS.24437 OF 2021 AND 2185 OF 2022




                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 10TH DAY OF NOVEMBER, 2022

                                                BEFORE
                                THE HON'BLE MR. JUSTICE E.S. INDIRESH
                              WRIT PETITION NO.19052 OF 2022 (EDN-RES)
                                                    C/W
                                   WRIT PETITION NO.24437 OF 2021
                                   WRIT PETITION NO.2185 OF 2022

                       IN WP NO.19052 OF 2022

                       BETWEEN:

                       1.    ACHARYA INSTITUTE OF ALLIED HEALTH SCIENCES
                             NO.89 AND 90, ACHARYA DR. SARAVEPALLI
                             RADHAKRISHNAN ROAD,
                             ACHARYA PO, SOLDEVANAHALLI,
                             BENGALURU - 560 107.
                             REP. BY ITS PRINCIPAL
                             DR. MALLIKARJUNAIAH H.S.
Digitally signed by
                             S/O SHANKARAPPA
ARUN KUMAR M S
Location: High Court
                             AGED ABOUT 50 YEARS.
of Karnataka


                       2.    APARNA J. MENON
                             D/O JAYACHANDRAN MENON
                             AGED ABOUT 19 YEARS.

                       3.    ABHINAV V.S.
                             S/O SANAL V.D.
                             AGED ABOUT 19 YEARS.

                       4.    HANEENA M.
                             D/O KUNHAYIN
                             AGED ABOUT 20 YEARS.
                             -2-

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5.   MOHAMMED FADIL
     S/O BASHEER
     AGED ABOUT 20 YEARS.

6.   KRISHNAPRIYA K.A.
     S/O ABHILASH K.A.
     AGED ABOUT 20 YEARS.

7.   ANSILA SALAM A.
     S/O ABDUL SALAM E.
     AGED ABOUT 19 YEARS.

8.   NAHLA SHIYAS
     D/O SHIYAS ABOOBAKER
     AGED ABOUT 19 YEARS.

9.   SAFA M.
     D/O SIDHEEQUE METHUKAYIL
     AGED ABOUT 20 YEARS.

10. KIRAN CHAURASIYA
    S/O BUNILAL PRASAD CHAURASIYA
    AGED ABOUT 22 YEARS.

     PETITIONERS 2 TO 10 ARE STUDYING
     BACHELOR OF AUDIOLOGY AND SPEECH
     LANGUAGE PATHOLOGY AT
     ACHARYA INSTITUTE OF ALLIED
     HEALTH SCIENCES,
     NO.89 AND 90,
     ACHARYA DR. SARVEPALLI RADHAKRISHNAN ROAD,
     ACHARYA PO, SOLDEVANAHALLI,
     BENGALURU - 560 107.
                                        ...PETITIONERS
(BY SRI. ABHISHEK MALIPATIL, ADVOCATE)
                           -3-

                          WP No. 19052 of 2022
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                 WP NOS.24437 OF 2021 AND 2185 OF 2022




AND:

1.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK,
     JAYANAGARA,
     BENGALURU - 560 041.
     REP. BY ITS VICE CHANCELLOR.

2.   THE REGISTRAR
     RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK, JAYANAGARA,
     BENGALURU - 560 041.
                                         ...RESPONDENTS
(BY SRI. B.S. SACHIN, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENT-UNIVERSITY TO APPROVE THE
ADMISSION OF THE PETITIONERS 2 TO 10 TO THE B.SC-
BACHELORS OF AUDIOLOGY AND SPEECH LANGUAGE
PATHOLOGY COURSE, ADMITTED TO THE ACADEMIC YEAR
2021-22 AND TO DECLARE THAT THE PETITIONERS ARE
ENTITLED TO CONTINUE IN THE COURSE OF STUDY WITHOUT
INTERRUPTION; AND ETC.


IN WP NO.24437 OF 2021

BETWEEN:
1.   ACHARYA INSTITUTE OF ALLIED HEALTH SCIENCES
     NO.89 AND 90, ACHARYA DR. SARAVEPALLI
     RADHAKRISHNAN ROAD,
     ACHARYA PO, SOLDEVANAHALLI,
     BENGALURU - 560 107.
     REP. BY ITS IN-CHARGE PRINCIPAL
     MS. SRIPATHI SOWMYA PRIYA
     D/O SRIPATHI GIRIDHAR
     AGED ABOUT 33 YEARS.
                          -4-

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                WP NOS.24437 OF 2021 AND 2185 OF 2022




2.   ARCHANAPAALI TEJASWINI
     D/O ARCHANAPALLI VENKATESH
     AGED ABOUT 21 YEARS
     STUDYING B.SC - ANESTHESIA AND OPERATION
     THEATRE TECHNOLOGY.

3.   SUSMITA RAI
     D/O PRASAD RAI
     AGED ABOUT 21 YEARS
     STUDYING B.SC - ANESTHESIA AND OPERATION
     THEATRE TECHNOLOGY.

4.   VANGAPALLY BHAVISHYA
     D/O VANGAPALLY SRIPATHI RAO
     AGED ABOUT 18 YEARS
     STUDYING B.SC - ANESTHESIA AND OPERATION
     THEATRE TECHNOLOGY.

5.   VADDE SYAM KUMAR
     S/O VADDE VENKATESULU
     AGED ABOUT 20 YEARS
     STUDYING B.SC - ANESTHESIA AND OPERATION
     THEATRE TECHNOLOGY.

6.   RAKSHITH Y.R.
     S/O RUDRESH Y.R.
     AGED ABOUT 22 YEARS
     STUDYING B.SC - IMAGING TECHNOLOGY.

7.   SHIBILY P.P.
     S/O PAILOT PUTHIYAPURAYIL
     AGED ABOUT 20 YEARS
     STUDYING B.SC - IMAGING TECHNOLOGY.

8.   SUSMA J.G.
     D/O JEYARAJ
     AGED ABOUT 19 YEARS
     STUDYING B.SC - IMAGING TECHNOLOGY.
                           -5-

                          WP No. 19052 of 2022
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                 WP NOS.24437 OF 2021 AND 2185 OF 2022




9.   TEJAS K.S.
     S/O K.S. SURYA
     AGED ABOUT 20 YEARS
     STUDYING B.SC - IMAGING TECHNOLOGY.

10. THUMATI KALYAN BABU
    S/O KOTESHWARA RAO
    AGED ABOUT 19 YEARS
    STUDYING B.SC - IMAGING TECHNOLOGY.

     PETITIONERS 2 TO 10 ARE STUDENTS OF THE
     ACHARYA INSTITUTE OF ALLIED HEALTH SCIENCES
     NO.89 AND 90,
     ACHARYA DR. SARVEPALLI RADHAKRISHNAN ROAD,
     ACHARYA PO, SOLADEVANAHALLI,
     BENGALURU 560 107.

                                           ...PETITIONERS
(BY SRI. ABHISHEK MALIPATIL, ADVOCATE)

AND:

1.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK, JAYANAGARA,
     BENGALURU - 560 041.
     REP. BY ITS VICE CHANCELLOR.

2.   THE REGISTRAR
     RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK, JAYANAGARA,
     BENGALURU - 560 041.
                                         ...RESPONDENTS
(BY SRI. Y.D. HARSHA, ADVOCATE)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO SET
ASIDE THE COMMUNICATION DATED 13TH DECEMBER, 2021
ISSUED BY THE RESPONDENT NO.2 VIDE ANNEXURE-G ONLY
                              -6-

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                WP NOS.24437 OF 2021 AND 2185 OF 2022




INSOFAR AS IT RELATES TO THE DISAPPROVAL OF THE
ADMISSION OF THE PETITIONERS 2 TO 10 IS CONCERNED;
DIRECT THE RESPONDENTS 1 AND 2 TO APPROVE THE
ADMISSION OF THE PETITIONERS 2 TO 10 TO B.SC COURSE
FOR THE ACADEMIC YEAR 2020-21 IN THE DISCIPLINE OF
'IMAGING TECHNOLOGY' AND 'ANESTHESIA AND OPERATION
THEATRE TECHNOLOGY', RESPECTIVELY AND DECLARE THAT
THE PETITIONER-STUDENTS ARE ENTITLED TO CONTINUE IN
THE COURSE OF STUDY WITHOUT INTERRUPTION, AND ETC.


IN WP NO.2185 OF 2022

BETWEEN:
1.   SMT. NAGARATHNAMMA COLLEGE OF NURSING
     ACHARYA DR. SARVEPALLI RADHAKRISHNAN ROAD,
     ACHARYA PO, SOLDEVANAHALLI,
     BENGALURU - 560 107.
     REP. BY ITS PRINCIPAL
     SMT. DEVI NANJAPPAN
     D/O NANJAPPAN R.
     AGED ABOUT 43 YEARS.

2.   S. VISHWAS REDDY
     S/O R. SRINIVASAN
     AGED ABOUT 20 YEARS.

3.   JUVDEEP KAUR
     D/O JAGSIR SINGH
     AGED ABOUT 21 YEARS.

4.   POLI PARVIN
     D/O S.K. BISHU
     AGED ABOUT 19 YEARS..

5.   TRISHNA PATHAK
     D/O TAPAS KUMAR PATHAK
     AGED ABOUT 19 YEARS.
                             -7-

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6.   MD. AMUD HOSSIN MOLLICK
     S/O HOSSIN MOLLICK
     AGED BOUT 20 YEARS.

7.   BABIN PAIN
     S/O SANJIT PAIN
     AGED ABOUT 21 YEARS.

8.   ADHIL M.P.
     S/O ABBAS M.P.
     AGED ABOUT 21 YEARS.

9.   ADHIL ERANHIKKAL
     S/O KUNHI MUHAMMED E.
     AGED ABOUT 20 YEARS.

10. AJMAL A.
    S/O ABDUL SALAM A.
    AGED ABOUT 21 YEARS.

11. AMEESHA MANOJ
    D/O MONOJKUMAR P.
    AGED ABOUT 20 YEARS.

12. DELS SAJI
    D/O SAJI JAMES
    AGED ABOUT 20 YEARS.

13. FEMIN FATHIMA M.
    D/O MUHAMMED KUNJU K.
    AGED ABOUT 21 YEARS.

14. K.S. ABHIJITH
    S/O SAJIKUMAR K.
    AGED ABOUT 20 YEARS.

15. KOMAL KUMARI
    D/O SIKENDER MAHTO
                            -8-

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    AGED ABOUT 23 YEARS.

16. MAHADHOOM MUSTHAFA E.
    S/O MUSTHAFA E.
    AGED ABOUT 20 YEARS.

17. MEGHA CHERIYAN
    D/O CHERIYAN CHACKO
    AGED ABOUT 21 YEARS.

18. MEGHA MANOJ
    D/O MANOJ M.B.
    AGED ABOUT 20 YEARS.

19. MOHAMMED SINAN P.
    S/O SAINUDHEEN P.
    AGED ABOUT 19 YEARS.

20. MUHAMMED BILAL M.K.
    S/O JAMAL
    AGED ABOUT 20 YEARS.

21. MUNEERA SHOUKATH
    D/O SHOUKATH
    AGED ABOUT 20 YEARS.

22. NASWEEH P.
    S/O NAEEM
    AGED ABOUT 20 YEARS.

23. OINDRILA MITRA
    D/O JAYATHA KUMAR MITRA
    AGED ABOUT 20 YEARS.

24. PRIYANKA NIROLA
    D/O KESHAB NIROLA
    AGED ABUT 21 YEARS.
                            -9-

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                WP NOS.24437 OF 2021 AND 2185 OF 2022




25. REETHUMOL ELGIN
    D/O ELGIN K.C.
    AGED BOUT 20 YEARS.

26. SALMAN FARIS A.
    S/O ABDUL SALIM M.S.
    AGED ABOUT 0 YEARS.

27. SANGITA PATRA
    D/O KALYAN PATRA
    AGED ABOUT 21 YEARS.

28. SANTANU PANDA
    S/O BIBEK PANDA
    AGED ABOUT 20 YEARS.

29. SIVALESHMI S.
    D/O SIVAPRASAD S.
    AGED ABOUT 21 YEARS.

30. STEEVO JOY
    S/O JOY K.J.
    AGED ABOUT 19 YEARS.

31. SUFIYAN SAMAD
    S/O ABDUL SAMAD
    AGED ABOUT 22 YEARS.

32. SUKRITHA RAJ
    D/O RAJAN K.P.
    AGED ABOUT 20 YEARS.

33. SWARNASREE PATHAK
    D/O SANJOY PATHAK
    AGED ABOUT 21 YEARS.

34. TRISHA GHOSH
    D/O TUSHAR K.R. GOSH
    AGED ABOUT 21 YEARS.
                           - 10 -

                          WP No. 19052 of 2022
                                   C/W
                 WP NOS.24437 OF 2021 AND 2185 OF 2022




     PETITIONERS 2 TO 34 ARE
     STUDYING B.SC NURSING COURSE AT
     SMT. NAGARATHNAMMA COLLEGE OF NURSING
     ACHARYA DR. SARVEPALLI RADHAKRISHNAN ROAD,
     ACHARYA PO, SOLDEVANAHALLI,
     BENGALURU - 560 107.
                                        ...PETITIONERS
(BY SRI. ABHISHEK MALIPATIL, ADVOCATE)

AND:

1.   RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK, JAYANAGARA,
     BENGALURU - 560 041.
     REP. BY ITS VICE CHANCELLOR.

2.   THE REGISTRAR
     RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
     4TH 'T' BLOCK, JAYANAGARA,
     BENGALURU - 560 041.

3.   SPATIKA COLLEGE OF NURSING
     SPATIKA EDUCATIONAL AND CHARITABLE TRUST
     SY. NO.33/3, SITE No.6 & 7,
     4TH CROSS, VISVESHWARAIAH EXTENDED LAYOUT,
     MALATHAHALLI,
     BENGALURU - 560 056.
     REP. BY ITS PRINCIPAL.

4.   GOVERNMENT OF KARNATAKA
     DEPARTMENT OF MEDICAL EDUCATION,
     M.S. BUILDING,
     DR. AMBEDKAR VEEDHI,
     BENGALURU - 560 001.
     REP. BY ITS SECRETARY.
                                         ...RESPONDENTS
(BY SMT. FARAH FATHIMA, ADVOCATE FOR R1 & R2;
 SMT. A.R. SHARADAMBA, AGA FOR R4;
                               - 11 -

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VIDE ORDER DATED 21.10.2022, NOTICE TO R3
IS DISPENSED WITH)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DIRECT THE RESPONDENTS 1 AND 2 TO APPROVE THE
ADMISSION OF THE PETITIONERS 2 TO 34 ADMITTED TO THE
B.SC NURSING COURSE FOR THE ACADEMIC YEAR 2020-21
RESPECTIVELY BY PERMITTING UPLOADING OF THE NAMES OF
THE PETITIONERS ON TO THE WEB PORTAL OF THE
RESPONDENT-UNIVERSITY AND TO DECLARE THAT THE
PETITIONERS ARE ENTITLED TO CONTINUE IN THE COURSE OF
STUDY WITHOUT INTERRUPTION; AND ETC.

     THESE PETITIONS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:

                           ORDER

Learned counsel appearing for the petitioners has filed Memo dated 07th November, 2022 in respective petitions, seeking leave of the Court to withdraw the petitions stating that the prayer made in these petitions has become infructuous. Memos are placed on record.

Writ petitions are accordingly, dismissed as withdrawn in terms of the memo filed in respective petitions.

SD/-

JUDGE ARK