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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(12)(b) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(b)none of the directors or partners suffers from any of the disqualifications mentioned in Section 42D of the Act;