Allahabad High Court
Hc 22 Cp Triveni Dutt Pandey vs State Of U.P. Thru' Principal Secy. ... on 13 July, 2010
Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL No. - 297 of 2003 Petitioner :- Hc 22 Cp Triveni Dutt Pandey Respondent :- State Of U.P. Thru' Principal Secy. (Home) & Others Petitioner Counsel :- Hari Shanker Mishra Respondent Counsel :- C.S.C. Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
None present.
Even otherwise, we have perused the impugned order. The same does not call for any interference. The appeal stands dismissed for non-prosecution.
(A.P. Sahi,J) (F.I. Rebello,CJ) Order Date :- 13.7.2010 RK