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Allahabad High Court

Hc 22 Cp Triveni Dutt Pandey vs State Of U.P. Thru' Principal Secy. ... on 13 July, 2010

Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi

Chief Justice's Court

Case :- SPECIAL APPEAL No. - 297 of 2003

Petitioner :- Hc 22 Cp Triveni Dutt Pandey
Respondent :- State Of U.P. Thru' Principal Secy. (Home) &
Others
Petitioner Counsel :- Hari Shanker Mishra
Respondent Counsel :- C.S.C.

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

None present.

Even otherwise, we have perused the impugned order. The same does not call for any interference. The appeal stands dismissed for non-prosecution.

(A.P. Sahi,J) (F.I. Rebello,CJ) Order Date :- 13.7.2010 RK